LAWS(DLH)-2021-3-273

BT (INDIA) PRIVATE LIMITED Vs. INCOME TAX OFFICER

Decided On March 19, 2021
Bt (India) Private Limited Appellant
V/S
INCOME TAX OFFICER Respondents

JUDGEMENT

(1.) CM APPL. 10535/2021 in WP(C) 3482/2021

(2.) Issue notice.

(3.) Mr. Sunil Aggarwal accepts service on behalf of the respondents/Revenue.