VISHAL TANDON Vs. STATE

Referred Judgements :-

MADHAVRAO J. SCINDHIA VS. SAMBHAJIRAO C. ANGRE [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
RAMESH THAKUR VS. STATE [REFERRED TO]
ALOK KUMAR VS. STATE AND ANR [REFERRED TO]
BHAGWANTI VS. STATE [REFERRED TO]
STATE VS. ARUN KUMAR AND ANR [REFERRED TO]
UNION OF INDIA VS. PRAFULLA KUMAR SAMAL [REFERRED TO]
STATE OF KARNATAKA VS. M DEVENDRAPPA [REFERRED TO]
EICHER TRACTOR LTD VS. HARIHAR SINGH [REFERRED TO]
PRASHANT BHARTI VS. STATE OF NCT OF DELHI [REFERRED TO]