MUVEEN KUMAR Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY

JUDGEMENT

(1.) THE challenge is to the judgment dated 3rd June, 2011 of the Ld. Single Judge dismissing W.P.(C)2508/2011 preferred by the petitioner along with W.P.(C)2796/2011 preferred by one Dr. Nidhi Ahuja and which petition entailed similar controversy as in the petition preferred by the appellant herein.

(2.) THE challenge by the appellant in the writ petition preferred by him was to the refusal of the respondent no.1 University to grant admission to the petitioner in the Post Graduate Degree Courses in the field of Medicine in the Academic Year 2011-2012 inspite of the appellant securing 28th rank in the Entrance Test held and thus being eligible for admission, for the reason of the appellant having withdrawn from admission secured by him to the Post Graduation Degree course in the field of ENT in the respondent no.1 University in the previous Academic Year 2010-2011.

(3.) DR. Varun Kumar Agarwal was concerned with the Entrance Examination held by the All India Institute of Medical Sciences (AIIMS) for admission to Post Graduate courses. On an interpretation of the terms and conditions of Admission Brochure of AIIMS, inter alia providing that the candidates "who have already done/are pursuing MD/MS/MDS in any subject at the time of counseling shall not be considered for admission", it was held that the same did not bar those candidates who had taken admission to Post Graduation course in other colleges but preferred to take admission in AIIMS, as long as they were on the date of admission to AIIMS not pursuing the Post Graduation courses anywhere else.