LAWS(DLH)-2011-10-211

LALIT KUMAR & ORS Vs. STATE & ANR.

Decided On October 14, 2011
Lalit Kumar And Ors Appellant
V/S
State And Anr. Respondents

JUDGEMENT

(1.) CRL. M.A. 12176/2011 (Exemption)

(2.) NOTICE issued.

(3.) MR . Sushil Bali, Advocate accepts notice on behalf of respondent No. 2/complainant.