(1.) Allowed, subject to all just exceptions.
(2.) Heard Mr. Rakesh Tiku, learned senior counsel along with Mr. Naveen Goel, Learned Counsel for the Petitioner and Mr. Sanjeev Sabharwal, Learned Counsel for the Respondent.
(3.) This is the second round of litigation by the writ Petitioner to this Court. On the first occasion, this Court on December 21, 2010 in WP(C) No. 7158 of 2010 had passed the following order: