LAWS(DLH)-2011-12-206

KULDEEP Vs. STATE

Decided On December 20, 2011
KULDEEP Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) NOTICE issued.

(2.) LD . APP accepts notice behalf of the State / R -1.

(3.) MR . Yashpal Sapra, Adv. accepts notice on behalf of respondent no. 2.