IFTKHAR @ RAJU & ANR. Vs. STATE & ANR.

JUDGEMENT

(1.) Notice.

(2.) Ld. APP accepts notice behalf of the State / R1.

(3.) Ld. Counsel for the petitioner submits that vide FIR No. 251 dated 11.06.2004, case under Sec. 324/326/34 Indian Penal Code, 1860 was registered at PS -Gokal Puri against the petitioners on the complaint of respondent no. 2.