INDRAPRASTHA VISHWA HINDU PERISHAD Vs. UOI

JUDGEMENT

(1.) BY this writ petition, report under Article 226 of the Constitution of India, the petitioners have made the following prayers:-

(2.) WHEN this matter was listed on 1st June, 1984, a Division Bench of this Court passed the following order:-

(3.) ON 6th October, 2010, the following order came to be passed:-