(1.) ISSUE notice.
(2.) MR .Sanjiv Rajpal, Senior Standing Counsel for Income Tax accepts notice on behalf of respondent No.1.
(3.) VIDE the instant petition, the petitioner has assailed the order dated 10.05.2010 and 02.11.2010 passed by learned ACMM; New Delhi.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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