(1.) THE 106 petitioners claiming to be residents of Jhuggi Jhopri Cluster, Bandhu Camp, Pocket 5&6, Basant Kunj, New Delhi-110070 have filed this petition for prohibiting the respondents from dislocating them till relocation in accordance with the Policy. Notice of the petition was issued and the respondents restrained from demolishing the Jhuggis of the petitioners.
(2.) ON 30th July, 2010, the counsel for the Delhi Urban Shelter Improvement Board being the successor of the Slum & J.J. Department of the MCD informed that survey had been conducted to determine the eligibility for relocation. He was as such directed to inform as to which of the petitioners had been found eligible.
(3.) THE Board has filed the status report which merely reiterates that in the survey conducted, the petitioner Nos.1, 10, 22, 51, 62, 83 & 84 only were found eligible.