ABHISHEK SHARMA Vs. STATE

Referred Judgements :-

SOM NATH THAPA VS. CBI [REFERRED TO]
AJIT SINGH VS. STATE OF NCT OF DELHI [REFERRED TO]
STATE OF KERALA VS. RANEEF [REFERRED TO]
STATE OF BIHAR VS. RAMESH SINGH [REFERRED TO]
SANJU SANJAY SINGH SENGAR VS. STATE OF MADHYA PRADESH [REFERRED TO]
M P LOHIA VS. STATE OF WEST BENGAL [REFERRED TO]
GANGULA MOHAN REDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
HIRALAL JAIN VS. STATE [REFERRED TO]
RANI VS. STATE OF NCT OF DELHI [REFERRED TO]