LAWS(DLH)-2011-11-393

BISHAMBER Vs. STATE (NCT OF DELHI) & ORS.

Decided On November 25, 2011
BISHAMBER Appellant
V/S
STATE (NCT OF DELHI) AND ORS. Respondents

JUDGEMENT

(1.) Notice issued.

(2.) Ld. APP accepts notice on behalf of the State.

(3.) Respondents No. 2 & 3 are personally present in the Court.