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LAWS(DLH)-2011-10-154

K.R. BUILDERS PVT. LTD. Vs. DDA

Decided On October 20, 2011
K.R. Builders Pvt. Ltd. Appellant
V/S
DDA Respondents

Referred Judgements :-

THYSSEN STAHLUNION GMBH VS. STEEL AUTHORITY OF INDIA LIMITED [REFERRED TO]
MILKFOOD LIMITED VS. GMC ICE CREAM PRIVATE LIMITED [REFERRED TO]
S KUMAR VS. DELHI DEVELOPMENT AUTHORITY [REFERRED TO]
SHANKAR CONSTRUCTION COMPANY VS. NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED [REFERRED TO]

JUDGEMENT

(1.) Admit.

(2.) Learned counsel for the respondent accepts notice.

(3.) At request of learned counsel for the parties, the appeal is taken up for final disposal.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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