ANKIT ABHISHEK Vs. UNIVERSITY OF DELHI

JUDGEMENT

(1.) THIS common order will dispose of the above mentioned appeal and the writ petition. Ankit Abhishek and Ashhar Musharib Firdausi belong to Other Backward Classes (OBC, for short) and had secured 92nd & 97th rank in the Delhi University/Dental Entrance Test 2010, having obtained 433 and 429 marks. They were denied admission and accordingly have approached this court.

(2.) ANKIT Abhishek has filed Writ Petition (Civil) No. 6654/2010. The said writ petition is being decided by the present order.

(3.) BY interim order dated 9th September, 2011, this court had directed that two seats in OBC category will not be filled up without the leave of this Court. Ankit Abhishek and Ashhar Musharib Firdausi had claimed that they should be given admission in this year i.e. 2011 on the basis of their rank secured in 2010 examination.