REGENT COMPUTRONICS PVT. LTD.

BED RAM Appellant

V/S

UOI Respondents

Referred Judgements :-

OM PRAKASH V. STATE OF HARYANA [REFERRED TO]
NAND RAM VS. STATE OF HARYANA [REFERRED TO]
RANJIT SINGH VS. UNION TERRITORY OF CHANDIGARH [REFERRED TO]
KANWAR SINGH VS. UNION OF INDIA [REFERRED TO]
EXECUTIVE DIRECTOR VS. SARAT CHANDRA BISOI [REFERRED TO]
UNION OF INDIA V. RAM PHAL [REFERRED TO]
LARSEN AND TOUBRO LTD VS. FERTILIZER AND CHEMICALS TRAVANCORE LTD [REFERRED TO]
MOHAMMAD RAOFUDDIN VS. LAND ACQUISITION OFFICER [REFERRED TO]
G PREMA VS. SPECIAL TAHSILDAR TIRUPATTUR [REFERRED TO]
DEWAN RAM SAROOP DECEASED LRS VS. UNION OF INDIA [REFERRED TO]
TINDEY VS. UNION OF INDIA [REFERRED TO]
BEDI RAM VS. UNION OF INDIA [REFERRED TO]
BALDEV SINGH DHILLION VS. U O I [REFERRED TO]
LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER VS. RAMANJULU [REFERRED TO]

JUDGEMENT

(1.) Un-numbered cross objections and civil miscellaneous applications which are in the nature of cross objections, if any, lying unnumbered in the above captioned appeals may be numbered by the Registry.

(2.) The instant decision decides aforenoted appeals and cross objections in such appeals where cross objections are filed.

(3.) The river Yamuna is not only an important feature of the city of Delhi, but is also a major source of water supply to the city. It draws its water from the Yamunotri Glacier in the upper reaches of the Himalayas and on the way to the plains, is enriched by the river Tons and needless to state, numerous streams and rivulets enrich the river in its onward journey. It travels a distance of about 400 km in the plains before joining river Ganga at Allahabad.

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BED RAM Vs. UOI

Referred Judgements :-

JUDGEMENT

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