S ARUL RAJ Vs. UOI

JUDGEMENT

(1.) ENROLLED as a Constable (GD) in CRPF on 15.5.1976, after completing basic training at RTC-I, petitioner was posted to the 21st Bn. CRPF in July 1977 and remained attached with the battalion till March 1985. He was then attached to the 77 th Bn.

(2.) IN 1989, the petitioner successfully completed the JCC course, a pre-requisite for promotion, and was promoted as a L/Nk. He continued to be attached with the 77 th Bn. till March 1991.

(3.) SUCCESSFULLY clearing the promotional course in 2006, the petitioner was promoted as a Sub-Inspector but was retained in RTC-II because of his being found to be a very good instructor. In December 2007, he was posted as the instructor in National Police Academy, where he was on deputation.