CONSITEX S A Vs. KAMINI JAIN

Referred Judgements :-

DECORDOVA V. VICK CHEMICAL COY. [REFERRED TO]
SEE CHELTON V. GOLDSTON; [REFERRED TO]
LOWENBRAU AG V. JAGPIN BREWERIES LTD: [REFERRED TO]
CADILA LABS V. DABUR INDIA LTD. [REFERRED TO]
M/S PIDILITE INDUSTRIES PVT. LTD V. M/S MITTES CORPORATION AND ANOTHER; [REFERRED TO]
AMRITDHARA PHARMACY VS. SATYA DEO GUPTA [REFERRED TO]
KAVIRAJ PANDIT DURGA DUTT SHARMA IN BOTH THE APPEALS VS. NAVARATNA PHARMACEUTICAL LABORATORIES IN BOTH THE APPEALS [REFERRED TO]
K R CHINNA KRISHNA CHETTIAR VS. AMBAL AND CO MADRAS [REFERRED TO]
F HOFFMANN LA ROCHE AND COMPANY LIMITED VS. GEOFFREY MANNER AND CO PRIVATE LIMITED [REFERRED TO]
NATIONAL BELL CO GUPTA INDUSTRIAL CORPORATION VS. METAL GOODS MFG CO PRIVATE LIMITED:METAL GOODS MFG CO PRIVATE LIMITED [REFERRED TO]
AMERICAN HOME PRODUCTS CORPORATION VS. MAC LABORATORIES PRIVATE LIMITED AND ANOTHLER [REFERRED TO]
LAXMIKANT V PATEL VS. CHETANBHAT SHAH [REFERRED TO]
MIDAS HYGIENE INDUSTRIES PRIVATE LIMITED VS. SUDHIR BHATIA [REFERRED TO]
T V VENUGOPAL VS. USHODAYA ENTERPRISES LTD [REFERRED TO]
TATA OIL MILLS COMPANY LIMITED VS. WIPRO LIMITED [REFERRED TO]
BOMBAY OIL INDUSTRIES PRIVATE LIMITED VS. BALLARPUR INDUSTRIES LIMITED [REFERRED TO]
BHAGWAN DASS BROS VS. GHULAM AHMED DAR [REFERRED TO]
TATA IRON AND STEEL COMPANY LIMITED VS. MAHAVIR STEELS [REFERRED TO]
AUTOMATIC ELECTRIC LIMITED VS. R K DHAWAN [REFERRED TO]
CASTROL LIMITED VS. A K MEHTA [REFERRED TO]
KEWAL KRISHAN KUMAR VS. RUDI ROLLER FLOUR MILLS P LTD [REFERRED TO]
GUFIC LTD VS. CLINIQUE LABORATORIES LLC [REFERRED TO]
JOHANN A WULFING VS. CHEMICAL INDUSTRIAL AND PHARMACEUTICAL LABORATORIES LIMITED [REFERRED TO]