D K SHARMA Vs. UNION OF INDIA

Referred Judgements :-

CHANDRA MOHAN VS. STATE OF UTTAR PRADESH [REFERRED TO]
SATYA NARATN SINGH NARESHCHANDRADUBEY RAVINDRA NATH VERMA VS. HIGH COURT OF JUDICATURE AT ALLAHABAD:HIGH COURT OF JUDICATURE AT ALLAHABAD:HIGH COURT OF JUDICATURE AT ALLAHABAD [REFERRED TO]
KUMAR PADMA PRASAD VS. UNION OF INDIA [REFERRED TO]
SUPREME COURT ADVOCATES ON RECORD ASSOCIATION S P GUPTA VS. UNION OF INDIA [REFERRED TO]
MAHESH CHANDRA GUPTA VS. UNION OF INDIA [REFERRED TO]
S D JOSHI VS. HIGH COURT OF JUDICATURE AT BOMBAY [REFERRED TO]
CENTRE FOR PIL VS. UNION OF INDIA [REFERRED TO]