NARESH KUMAR AND ORS. Vs. STATE AND ORS.

JUDGEMENT

(1.) Notice issued.

(2.) Ms.Rajdipa Behura, learned APP on behalf of State/respondent No.1 and Mr.Sachin Nahar, learned counsel on behalf of respondent No.1 accept notice.

(3.) Learned counsel for petitioners submits that vide FIR No.546/2000 under Sec. 447/467/468/471/34 IPC a case was registered against the petitioners at police station Uttam Nagar, on the complaint of respondent No.2.