(1.) ON 28.1.2011 respondents were granted 4 weeks' time to file a counter affidavit.
(2.) NONE being filed, vide order dated 3.3.2011, 10 days' time was further granted to file a counter affidavit. Matter was listed on 14.3.2011.
(3.) THE issue is short.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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