(1.) Notice issued.
(2.) Ms.Anjali Sharma, Learned Counsel for respondent accepts notice on behalf of BSES.
(3.) With the consent of parties, the matter is being taken up for final disposal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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