(1.) BY way of this appeal, the appellant seeks to assail the award dated 07.10.1998 passed by the Motor Accident Claims Tribunal, New Delhi.
(2.) THE sole grievance of the appellant is with regard to the findings rendered by the Tribunal on Issue No.1, which read as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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