LAWS(DLH)-2011-11-391

DEVESH PALIWAL Vs. STATE & ANR.

Decided On November 25, 2011
Devesh Paliwal Appellant
V/S
State And Anr. Respondents

JUDGEMENT

(1.) Issue notice.

(2.) Ms. Rajdipa Behura, learned APP accepts notice on behalf of the State.

(3.) Mr. V.K. Shukla, Adv. accepts notice on behalf of respondent No. 2.