(1.) C.M. Application No. 1904 of 2011 in I. T. A. No. 209 of 2011 Allowed, subject to all just exceptions.
(2.) The application is disposed of.
(3.) Notice. Mr. Deepak Anand enters appearance and accepts notice on behalf of the Revenue.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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