LAWS(DLH)-2011-11-73

PARVEZ ALAM Vs. STATE

Decided On November 29, 2011
PARVEZ ALAM Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) CRL. M.A. 18538/2011

(2.) Ld. APP accepts notice behalf of State.

(3.) Ld. Counsel for the petitioner submits that vide FIR no. 111 dated 28.04.2010 case under Section 384/34 IPC was registered against the petitioners on the complaint of respondent no. 2 at Police Station New Friends Colony.