LAWS(DLH)-2011-8-320

GYANENDRA KUMAR BHARDWAJ Vs. DIRECTOR GENERAL ITBP

Decided On August 08, 2011
GYANENDRA KUMAR BHARDWAJ Appellant
V/S
DIRECTOR GENERAL, ITBP Respondents

JUDGEMENT

(1.) VARIOUS posts were advertised to be filled up under ITBP; one of which was post of Inspector (Hindi Translator).

(2.) IT was indicated that the posts were temporary but likely to become permanent.

(3.) THE certificate on which the petitioner was relying, being the certificate dated 15.7.1997 certified as under:-