LAWS(DLH)-2011-11-242

LOKESH @ LUVKUSH Vs. STATE

Decided On November 21, 2011
Lokesh @ Luvkush Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) Notice issued.

(2.) Mr. Navin Sharma, learned APP accepts notice on behalf of State.

(3.) At joint request, the matter is taken up for final disposal.