(1.) Issue notice.
(2.) Ms.Rajdipa Behura, learned APP on behalf of for State/ respondent No.1 and Mr.Kedar Nath Tripathi, learned counsel on behalf of respondent No.2 accepts notice.
(3.) Respondent No.3 being a performa respondent, no notice requires.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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