VARUN BHAMBRI Vs. STATE & ANR.

JUDGEMENT

(1.) Learned Counsel for petitioner submits that vide FIR No. 25/2008, a case under Ss. 354/506/511 Indian Penal Code, 1860 was registered against the petitioner at P.S. Krishna Nagar on complainant of respondent No. 2.

(2.) It is further submitted that the matter has been amicably settled between the parties for a total sum of Rs.50,000/ - in Lok Adalat at Tis Hazari court vide order dated 05.06.2011.

(3.) Respondent No. 2/complainant is personally present in the court today. She is identified by IO/ASI Rajender Prasad and her counsel.