(1.) THIS is an application at the instance of the University of Delhi and others for stay of the order dated 16th December, 2010 passed by the learned Single Judge in WP(C) Nos. 6776/2010 and 6895/2010.
(2.) WE have heard Mr. M.J.S. Rupal along with Mr.Arvind Verma, learned counsel for the appellant-University, Mr.Naushad Ahmed Khan, learned counsel for respondent Nos. 1 and 2 and Mr.Sandeep Bajaj, learned counsel for respondent No.3.
(3.) IT is worth noting, in Apurva and Another (supra), the learned Single Judge has held thus: