(1.) Vide instant writ petition the Petitioner has sought relief as under:-
(2.) The Petitioner joined National Thermal Power Corporation as diploma training on 13.12.82. Thereafter, he was appointed as Junior Controller w.e.f. 13.12.83.
(3.) Case of the Petitioner here is that on 07.11.1986 a fete was organized by the wives of the officers of Korba Super Thermal Power. In the said fete several gambling games were arranged as an entertainment.