ASHWINI CHHACHRA & ORS. Vs. STATE & ORS.

JUDGEMENT

(1.) Crl. M.A. No. 12094/2011

(2.) VIDE FIR No.19 dated 19.01.2011 a case under Section 406/420/506/120B/34 of the Indian Penal Code, 1860 was registered at PS Rani Bagh against the petitioners on the complaint of respondent No.2. Ld. counsel for the petitioners submits that a settlement has been arrived at between the parties before the Mediation Centre, Rohini Distt. Courts, Delhi on 23.04.2011.

(3.) SI Kuldeep Bhoriya, PS Rani Bagh is present in the Court and identified respondent No.2.