LAWS(DLH)-2011-1-24

COMMISSIONER OF INCOME TAX Vs. SPLENDER CONSTRUCTION

Decided On January 14, 2011
COMMISSIONER OF INCOME TAX Appellant
V/S
SPLENDER CONSTRUCTION Respondents

JUDGEMENT

(1.) This appeal was admitted on 9th December, 2010 on the following question of law:-

(2.) Since counsel for the parti

(3.) We now proceed to answer the aforesaid questions of law which has the following factual edifice.