LAWS(DLH)-2011-5-244

M C D Vs. ABID ALI

Decided On May 31, 2011
SATPAL Appellant
V/S
RAM SINGH Respondents

JUDGEMENT

(1.) DELAY in filing the present Appeals is condoned. CM No.2008/11, 2012/11, 2018/11, 2022/11, 2027/11, 2033/11

(2.) DELAY in refiling the present Appeals is condoned.

(3.) BLACK Smith