EX CONST YOGESH KUMAR Vs. UOI

JUDGEMENT

(1.) VIDE memorandum dated 13.11.2007 a charge sheet was served upon the petitioner alleging that on 21.10.2007 at about 13:30 hours, with a lathi in his hand, he threatened to kill SI Kavindra Rawat and using filthy language chased Insp.Kavindra Rawat at Saraswati barrack.

(2.) AMPLIFYING the charge, as per the particulars of the charge annexed therewith it was stated that Insp.Vijay Gupta in-charge of sports of the NDRF Bn. had instructed SI Kavindra Rawat at 13:15 hours on 21.10.2007 to organize a cricket match between the NDRF Bn. Team and KRTC at 15:30 hours and had required SI Kavindra Rawat to inform Ct.Surender Sharma and when SI Kavindra Rawat entered Saraswati barrack to inform Ct.Surender Sharma who was not present at the barrack, petitioner chased SI Kavindra Rawat by abusing him and with the intention to kill him and when SI Kavindra Rawat ran to Saraswati barrack to save himself, Ct.Sarju Pal armed with a khukri joined in chasing SI Kavindra Rawat who ran towards Yamuna barrack and ultimately managed to save himself.

(3.) RELEVANT would it be to note that Insp.Rajender Singh stated that at 13:15 hours on 21.10.2007 he was resting in his Yamuna barrack when petitioner claimed to be chased and assaulted.