(1.) CHARGE for which inquiry was conducted against the petitioner reads as under:-
(2.) ONLY 2 witnesses, Insp.P.Baa and Inspector B.Lakra were examined during inquiry.
(3.) SAID order is in challenge in the writ petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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