NEHA SINGHAL Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY

JUDGEMENT

(1.) THE petitioner was a student of PDM College of Engineering for Women, Bahadurgarh affiliated to the M.D. University, Rohtak and after completing the first year of the B.Tech. course applied for migration to Bhagwan Parshuram Institute of Technology (respondent no.2) affiliated to the respondent no.1 University. No objection Certificates of both Institutes were produced.

(2.) THE respondent no.1 University vide letter dated 30th September, 2010 approved the request for migration for the Session 2010-2011, subject to submission within a fortnight from the date of issue of the letter, inter alia mark sheet of XIIth class with Minimum aggregate of 55% marks in PCM. It was also provided in the said letter that any failure on the part of the petitioner to submit the documents shall result in automatic withdrawal of this "offer".

(3.) THE letter dated 27th December, 2010 of the respondent no.2 Institute to the respondent no.1 University filed by the petitioner herself, records that the letter dated 30th September, 2010 (supra) was received by the respondent no.2 Institute only on 18th November, 2010 and the petitioner had submitted the requisite documents on 30th November, 2010 and which the respondent no.2 Institute claims to have forwarded to the respondent no.1 University.