(1.) THE present criminal appeals are disposed of in terms of the separate judgment passed today in Criminal Appeal No.40/1998 titled Harvinder Pal Saini Vs. State.
(2.) FOR detailed order please see the above mentioned judgment.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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