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LAWS(DLH)-2001-8-67
EICHER GOODEARTH LTD Vs. COMMISSIONER OF INCOME TAX
Decided On August 10, 2001
EICHER GOODEARTH LTD.
Appellant
V/S
COMMISSIONER OF INCOME TAX
Respondents
JUDGEMENT
(1.) ADMIT .
(2.) THE following questions of law shall be adjudicated :
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