LAWS(DLH)-2001-7-73

UNION OF INDIA Vs. SAMBHU SARAN SINGH

Decided On July 20, 2001
UNION OF INDIA Appellant
V/S
SAMBHU SARAN SINGH Respondents

JUDGEMENT

(1.) Petitioners are resisting to issue a letter of appointment to respondent for the post of Jr. Telecom Officer (JTO) because he allegedly did not possess requisite prescribed qualification. But respondent insists that he possessed the requisite qualification and was eligible for being appointed to the post.

(2.) Respondent was a candidate for the post of JTO pursuant to petitioners advertisement notice dated 19/11/1995 which prescribed the following qualification for the post.

(3.) Respondent applied for the post alongwith his certificates/testimonials. He took the written examination and qualified. He was selected and placed at S. No. 75 in the merit list. He was also subjected to medical test and asked to be ready for training for which he deposited Rs. 500/-. He did not hear from petitioners thereafter. He made representations but in vain. He then filed CWP No. 174/99 for direction to petitioners to issue him a letter of appointment. Petitioners opposed this on the plea that he was not possessing the requisite prescribed qualification being a degree holder in Engineering (Civil) which was not required for the post of which he was informed by letter dated 19/11/1998. His writ petition was disposed of with liberty granted to him to approach the CAT. Pursuant thereto he filed OA No. 1383/2000 and claimed that he possessed the requisite alternative qualification of B.Sc./B.Sc. 'Hons) with Physics and Mathematics as optional subjects in which he had scored 60% aggregate marks in each examination. According to him he possessed B.Sc. degree, though in Civil Engineering with Physics and Mathematics subjects in which he had obtained 60% marks in each examination. His plea prevailed with Tribunal which has directed petitioners to appoint him to the post by impugned order dated 19th December, 2000. While doing so Tribunal dwelt with the connotation of B.Sc. (Bachelor of Science) and concluded that it was abroad field of learning encompassing the study of Engineering also. It accordingly equated respondents B.Sc. degree in Civil Engineering with B.Sc. course with Physics and Mathematics as optional and held him eligible for the post.