LAWS(DLH)-2001-7-106

COMMISSIONER OF INCOME TAX Vs. PARMOD KUMAR DANG

Decided On July 30, 2001
COMMISSIONER OF INCOME TAX Appellant
V/S
Parmod Kumar Dang Respondents

JUDGEMENT

(1.) ADMIT .

(2.) THE following question of law shall be adjudicated upon :

(3.) THE appeal be listed for hearing in the regular course.