(1.) HEARD .
(2.) AT the instance of Revenue, following questions has been referred for opinion of this Court by the Income tax Appellate Tribunal, Delhi Bench 'E' (in short 'the Tribunal'), under S. 256(1) of the IT Act, 1961 (in short 'the Act') :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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