(1.) BY a common judgment passed today in RFA 185/89, this appeal has been allowed. A copy of the judgment delivered in RFrt 185/89 be placed on the file of RFA 186/87 by the Registry
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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