(1.) Allowed subject to just exceptions.
(2.) ADMIT.
(3.) Learned counsel for the parties state that a short question is involved in this appeal and the same be heard today. Heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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