VRAJLAL MANILAL AND COMPANY Vs. BANSAL TOBACCO COMPANY

Referred Judgements :-

KORES (INDIA) LTD. V. KHODAY ESHWARSA AND SON [REFERRED [PARA 6]]
JOHNSON AND JOHNSON V. CHRITINE HODEN INDIA PVT. LTD. [REFERRED [PARA 6] AND]
VISHNU DAS V. VAZIR SULTAN TOBACCO CO. LTD. [REFERRED [PARA 6] =111 (1996) CLT 251 (SC);]
UNITED BROTHERS V. UNITED TRADERS [REFERRED [PARA 6]]
JAIN RUBBER INDUSTRIES V. CROWN PVT. LTD. [REFERRED [PARA 6] AND]
HINDUSTAN PENCILS V. APTADET INDUSTRIES [REFERRED [PARA 6]]
CORN PRODUCTS REFINING CO VS. SHANGRILA FOOD PRODUCTS LIMITED [REFERRED [PARA 4]]
AMRITDHARA PHARMACY VS. SATYA DEO GUPTA [REFERRED [PARA 6]]
KAVIRAJ PANDIT DURGA DUTT SHARMA IN BOTH THE APPEALS VS. NAVARATNA PHARMACEUTICAL LABORATORIES IN BOTH THE APPEALS [REFERRED]
K R CHINNA KRISHNA CHETTIAR VS. AMBAL AND CO MADRAS [REFERRED [PARA 4]]
RUSTON AND HORNSBY LIMITED VS. ZAMINDARA ENGINEERING CO [REFERRED [PARA 4]]
GOPAL ENGG AND CHEMICAL WORKS VS. POMX LABORATORY [REFERRED [PARA 6]]
HITACHI LIMITED VS. AJAY KR AGARWAL [REFERRED [PARA 4] AND]
ROSHAN LAL OIL MILLS LIMITED VS. ASSAM COMPANY LIMITED [REFERRED [PARA 6] AND]