(1.) HEARD .
(2.) FOLLOWING the directions given by this Bench in CIT v. Bercos Melody House (2002) 120 Taxman 669 (Del), we remit the matter back to the Tribunal for fresh adjudication in terms of the said order.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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