(1.) JUDGMENT -
(2.) THIS is a petition under Section 115 of the Code of Civil Procedure. The petitioner seeks revision of the order dated 7th March, 1990 of the Sub-ordinate Judge. I have heard the learned counsel for the parties. I admit the petition and proceed to dispose of the same.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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