(1.) WE have heard counsel for the petitioner. No one is present on behalf of the respondent. In our opinion, a question of law does arise from the order of the Tribunal. WE, therefore, direct the Tribunal to state the case and refer the following question of law to this Court:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN