(1.) JUDGMENT , J.-
(2.) THIS petition has been filed under Sections 14, 17 and 29 of the Arbitration Act 1940 for filing of the award dated 17-8-1988 by Shri J.P. Singhal, Arbitrator alongwith depositions and documents and making the same a rule of the court.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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