LAWS(DLH)-1980-10-46

DALEL SINGH Vs. JAG MOHAN SINGH AND OTHERS

Decided On October 16, 1980
DALEL SINGH Appellant
V/S
Jag Mohan Singh And Others Respondents

JUDGEMENT

(1.) On April 29, 1975, at about 10.30 or 11.00 p.m., Dalel Singh (P.W. 2) and Tale Ram (Kale Ram ?) (P.W. 6) were sitting on a cot eating their meal outside the house of Dalel Singh in village Matiala, P.S. Najafgarh, Pataso (P.W. 5), wife of his brother Hem Chander, was cooking the meal, Chandro (P.W. 8) his sister, was sitting near Pataso and his brother Balwan Singh (P.W. 1) was serving the meal. Then arrived the accused, Jagmohan held Dalel Singh, while Rajbir Singh stabbed him with a knife; when Tale Ram intervened, Jagmohan stabbed him. Upon hearing the cries of the injured, Balwan Singh, Pataso and Chandro rushed out of the house. Desa (P.W. 13) who was returning home also reached there. They saw the occurrence, Raj Singh (P.W. 7) took the injured to the Safdarjung Hospital, New Delhi, after midnight. Dr. I. S. Rao (P.W. 3) examination Tale Ram, Dr. P. K. Julka (P.W. 4) examined Dalel Singh. Tale Ram was found to have sustained the following injuries : -

(2.) The injuries of Dalel Singh were : -

(3.) The duty constable Amar Singh (P.W. 10) informed the police station. When Sukh Chand, S.I., (P.W. 14), came to the hospital, the doctor concerned conveyed to him on his application (Ex. P.W. 14/C) that the injured were unfit to make a statement.